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Sk. Manowar Ali & Ors vs The State Of West Bengal & Ors
2022 Latest Caselaw 2279 Cal

Citation : 2022 Latest Caselaw 2279 Cal
Judgement Date : 21 April, 2022

Calcutta High Court (Appellete Side)
Sk. Manowar Ali & Ors vs The State Of West Bengal & Ors on 21 April, 2022
Sl. 5
21.04.2022

tbsr W.P.A. 18630 of 2021

Sk. Manowar Ali & Ors.

-vs.-

The State of West Bengal & Ors.

Mr. Debabrata Saha Roy, Mr. Pingal Bhattacharya, Mr. Neil Basu .....for the petitioners

Mr. S.N. Mookherjee, Ld. A.G. Mr. Anirban Ray, Ld. G.P. Mr. Sirsanya Bandopadhyay, Ld. Standing Counsel Mr. Sanjay Basu, Mr. Arka Kumar Nag, Mr. Piyush Agarwal, Ms. Utsha Dasgupta .....for the State of W.B.

Mr. Ajay Chaubey, Mr. Sunil Gupta, Mr. A. Jaiswal ....for the U.O.I.

Hearing concluded.

All parties are at liberty to file their written notes

of arguments, if any, within a week from this day.

Reserved for judgment.

(Krishna Rao, J.)

 
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