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Dipak Kumar Mondal & Ors vs The State Of West Bengal
2022 Latest Caselaw 2251 Cal

Citation : 2022 Latest Caselaw 2251 Cal
Judgement Date : 20 April, 2022

Calcutta High Court (Appellete Side)
Dipak Kumar Mondal & Ors vs The State Of West Bengal on 20 April, 2022

20.04.2022 Item No.24 Suman Ct.42

CRA 722 of 2019 With CRAN 1 of 2020 (Old CRAN 215 of 2020)

Dipak Kumar Mondal & Ors.

Vs.

The State of West Bengal

Mr. Milon Mukherjee, Sr. Advocate Mr. Sabir Ahmed ...for the appellants

Mr. Swapan Banerjee Ms. Purnima Ghosh ...for the State

Argument is heard and judgment is reserved.

(Bibek Chaudhuri, J.)

 
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