Ramkrishna Das vs The State Of West Bengal & Ors
2022 Latest Caselaw 2242 Cal

  189       20.4.2022                      W.P.A. 5924 OF 2022
Ct. No. 9
   Sc                                           ----------------------
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                                             Ramkrishna Das
                                                    Vs.
                                       The State of West Bengal & Ors.

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                            Mr. Jamiruddin Khan
                            Ms. Sayanti Sengupta.
                                                            .... For the Petitioner
                            Mr. Srijan Nayak
                            Ms. Rituparna Maitra.
                                                             ... For the Respondent

Nos. 1, 2 & 3.

Mr. Jayanta Kumar Mitra Mr. Ashit Kr. Chakraborty Mr. Sunanda Mohan Ghosh.

... For the Respondent Nos. 6, 8, 10 & 11.

Arguments are closed in this matter.

Hearing is concluded.

The matter is reserved for judgment.

(Sabyasachi Bhattacharyya, J.)