Authority & Anr vs Riddhi Siddhi Mall Management
2022 Latest Caselaw 2240 Cal

20.04.2022 Court No.32 rpan/06

F.M.A. 1503 of 2019

Kolkata Metropolitan Development Authority & Anr.

- Versus -

Riddhi Siddhi Mall Management Pvt. Ltd. & Others

Mr. Satyajit Talukdar ... for the Appellants.

Mr. Talukdar, learned advocate appearing for the

appellants informs this Court that the present appeal

has already been disposed of by a judgment dated 28 th

August, 2018. Let a copy of the said judgment, as

produced, be kept on record.

It, thus, appears that the matter has been

mistakenly listed. Let the same go out of the list.

The concerned department is directed to record

such disposal of the present appeal and the connected

application.

(Sugato Majumdar, J.) (Tapabrata Chakraborty, J.)