Mina Samaddar & Ors vs Bappa Chakraborty & Ors
2022 Latest Caselaw 2039 Cal

1&2
Court
No. 11   18.04.2022                             MAT 240 of 2022
G.S.Da                                               With
s
                                                 CAN 1 of 2022
                                           Mina Samaddar & Ors.
                                                   -VS-
                                          Bappa Chakraborty & Ors.
                                                       With
                                                FMA 857 of 2021
                                                     With
                                                 CAN 1 of 2021
                                                 CAN 2 of 2022

                        The Registrar General, High Court at Calcutta & Ors.
                                                -Vs-
                                        Bappa Chakraborty
                                                           [




                      Mr. Arunava Ghosh
                      Mr. Anindya Lahiri
                      Ms. Pranati Das
                      Mr. Arkadipta Sengupta

                                       ... for the Appellants in MAT 240 of 2022

                      Mr. Jaydip Kar
                      Mr. S. Banerj      ... for the Appellants in FMA 857 of 2021

                      Mr. Sambuddha Dutta
                      Mr. Chandra Sekher Banerjee
                      Mr. Shamit Dutta
                                     ... for the respondent no.1 in MAT 240 of 2022

& FMA 857 of 2021

Party/Parties is/are represented in the order of their

name/names as printed above in the cause title.

Each of the appearing parties have been heard at

length.

Hearing stands concluded.

Judgment stands reserved.

All parties to act on a server copy of this order duly

obtained from the official website of the Hon'ble High

Court, Calcutta.

(Krishna Rao, J.) (Subrata Talukdar,J.)