Jagannath Tudu & Ors vs The State Of West Bengal
2022 Latest Caselaw 1945 Cal

11.04.2022
S/L No.8
 KS


                                         C.R.A. 506 of 2004
                                       Jagannath Tudu & Ors.
                                                  -Vs.-
                                       The State of West Bengal



                                   Mr. Somnath Banerjee
                                   Mr. Pronojit Roy
                                                           .....For the Appellants
                                   Mr. Binay Kumar Panda
                                   Mr. S. Mahapatra
                                                           .....For the State


                   The appeal is listed today for further hearing.

                   Learned advocates for the appellants and for respondent

no.1/State are present.

Heard argument advanced by learned advocate for the State at

length and in full.

Considered.

Judgment stands reserved.

(Ananda Kumar Mukherjee, J.)