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(Shiva Prasad Chakravorty @ ... vs The State
2022 Latest Caselaw 1929 Cal

Citation : 2022 Latest Caselaw 1929 Cal
Judgement Date : 8 April, 2022

Calcutta High Court (Appellete Side)
(Shiva Prasad Chakravorty @ ... vs The State on 8 April, 2022
   04
Sayandeep
 Ct. No. 05
08.04.2022

CRA No.328 of 2009

(Shiva Prasad Chakravorty @ Kanchan & Ors. -vs- The State of West Bengal)

Ms. Puja Goswami ............ as Amicus Curiae

The Learned Amicus has concluded her

submissions.

Reserved for Judgment.

(Moushumi Bhattacharya J.)

 
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