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CRM/7594/2021
2022 Latest Caselaw 1928 Cal

Citation : 2022 Latest Caselaw 1928 Cal
Judgement Date : 8 April, 2022

Calcutta High Court (Appellete Side)
CRM/7594/2021 on 8 April, 2022

08.04.2022 Serial no.68 to 71 Aloke

CRM 7594 of 2021 with CRM 7669 of 2021 with CRM 8058 of 2021 with CRM 8159 of 2021

Mr. Kishore Datta, Sr. Advocate Mr. Achintya Banerjee, Advocate Mr. Imteaz Ahmed, Advocate Mr. Suman De, Advocate Mr. Tarun Kumar Chatterjee, Advocate Ms. Indumouli Banerjee, Advocate ... ... For the Petitioner in CRM 7594 of 2021

Mr. Sekhar Kr. Basu, Sr. Advocate Mr. Biswajit Hazra, Advocate Mr. Arif Mahammad Khan, Advocate Mr. A. Sain, Advocate ... ... For the Petitioner in CRM 7669 of 2021 Mr. Jayanta Narayan Chatterjee, Advocate Mr. Sk. Rejaul Islam, Advocate Ms. Nandini Chatterjee, Advocate Mr. Supreem Naskar, Advocate Ms. Jayashree Patra, Advocate Ms. Sreeparna Ghosh, Advocate Mr. Suvrodeep Koley, Advocate ... ... For the Petitioner in CRM 8058 of 2021 & CRM 8158 of 2021 Mr. Y.J. Dastoor, ld. ASG Mr. Phiroze Edulji, Advocate Mr. Amajit De, Advocate Mr. Samrat Goswami, Advocate ... ... For the CBI Mr. Neguive Ahmed, ld. APP Ms. Amita Gaur, Advocate ... ... For the State Mr. Kallol Mondal, Advocate Mr. Rajdeep Mazumder, Advocate Mr. Bilawadal Bhattacharya, Advocate Mr. Srijib Chakraborty, Advocate ... ... For the de facto complainant in CRM 7594 of 2021& CRM 7669 of 2121

These four bail applications are heard analogously. Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)

 
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