Santosh Kumar Kapoor & Ors vs Danmal Chandak
2022 Latest Caselaw 1904 Cal

   (63)
07.04.2022
  (p.jana)
                            IN THE HIGH COURT AT CALCUTTA
                            CIVIL APPELLATE JURISDICTION

                                SAT No. 158 of 2014
                    (IA No: CAN 2/2014)(Old No: CAN 8814/2014)
                    (IA No: CAN 3/2015)(Old No: CAN 6367/2015)(D/O)
                    (CAN 4/2017)(Old No: CAN 6978/2017)(not in file)
                                 (CAN 5/2021)

                                  Santosh Kumar Kapoor & ors.
                                        -versus-
                                   Danmal Chandak

             Mr. Meghnad Dutta,
             Mr. Abhishek Shaw,         ... for the appellants.

             Mr. Gopal Chandra Ghosh,
             Mr. Rajkrishna Mondal,     ... for the respondent.

It appears from the record that the certified copies

of judgment and decree of the appeal Court below have

been sent down for necessary correction to the appeal

Court below.

The department is directed to submit a report by

the next date fixed as to whether the said judgment and

decree have been returned to this Court after necessary

correction and also to submit a report as to whether the

appeal is ready for hearing or not.

Put up the matter in the list along with the said

report under the heading "To Be Mentioned" on April

20, 2022.

(Biswajit Basu, J.)