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Namita Valla vs Unknown
2022 Latest Caselaw 1789 Cal

Citation : 2022 Latest Caselaw 1789 Cal
Judgement Date : 5 April, 2022

Calcutta High Court (Appellete Side)
Namita Valla vs Unknown on 5 April, 2022
     13
 5.4.2022
    sb
ct. no. 35

                                CRA 697 of 2004


                 In the matter of : Namita Valla
                                                               ....Appellant

                 Md. Mokaram Hossain
                 Mr. K.P. Mukhopadhyay
                 Mr. Saumen Gayen
                 Mr. Sandipan Maity              ...for the appellant

                 Mr. Binay Kumar Panda
                 Mr. Pravash Bhattacharya
                 Mr. Pratick Bose                   ...for the State



                    The appeal is listed today for further hearing.

                    Learned   advocates    for    the   appellant    and   for   the

             respondent/State are present.

Heard arguments advanced by the learned advocates for

the appellant and learned advocates for the State at length and

in full.

Judgment stands reserved.

(Ananda Kumar Mukherjee, J.)

 
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