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Nur Afsar Mandal vs Visva Bharati And Ors
2022 Latest Caselaw 1762 Cal

Citation : 2022 Latest Caselaw 1762 Cal
Judgement Date : 4 April, 2022

Calcutta High Court (Appellete Side)
Nur Afsar Mandal vs Visva Bharati And Ors on 4 April, 2022

04.04.2022 RUP

W.P.A. 1129 of 2022

Nur Afsar Mandal

Vs.

Visva Bharati and Ors.

Mr. Debabrata Ray, Mr. Gazi Faruque Hossain, Ms. Chandra Paul, Mr. Soumik Mondal, Ms. Sarbani Mukhopadhyay, ... for the Petitioner.

Mr. Soumya Majumder, Mr. Victor Chatterjee, .... for the Visva-Bharati.

Learned advocate appearing for the parties have

indicated their points in short notes.

Reserved for judgment.

(Moushumi Bhattacharya J.)

 
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