Susmita Roy vs Mrs. Smritikana Mani & Anr
2022 Latest Caselaw 1757 Cal

04.04.2022 sayandeep

CPAN 292 of 2022 in WPA 20216 of 2021

Susmita Roy

-Versus-

Mrs. Smritikana Mani & Anr.

Mr. Subhankar Chakraborty Mr. Saptarshi Bhattacharjee ...... for the petitioner

The contempt petition relates to a judgment and

order passed by this Court on 1st March, 2022.

According to learned counsel appearing for the

petitioner, the alleged contemnors have violated the

order in not allowing the petitioner to appear for the

counseling in the manner directed by the judgment

and order.

Let the contempt petition be served on the

alleged contemnors.

List this matter on 27th April, 2022.

(Moushumi Bhattacharya, J.)