Sukumar Mondal & Anr vs Nilima Pakhira (Resp. Gobainda ...
2022 Latest Caselaw 1754 Cal

04.04.2022
  SL No.3
 Court No.8
    (gc)


                                  SA 1 of 2022

                           Sukumar Mondal & Anr.
                                      Vs.
                   Nilima Pakhira (Resp. Gobainda Chandra
                        Pakhira since Deceased) & Ors.


                                      Mr. Kallol Basu,
                                      Mr. Nilanjan Pal,
                                      Mr. Samik Sarkar,
                                                      ...for the Appellants.
                                      Ms. Susmita Saha Dutta,
                                      Mr. Niladri Saha,
                                                    ...for the Respondents.

This matter has come at the instance of department

for correction of the order dated 21st March, 2022.

It appears that at page 2, second paragraph, CAN 1 of

2020 wrongly typed as CAN 1 of 2022.

Let this correction be incorporated and formed part of

the judgment dated 21st March, 2022.

The department shall record disposal of the appeal

and the applications in terms of the order dated 21st March,

2022 and the said matter shall not be shown as pending.

(Ajoy Kumar Mukherjee, J.) (Soumen Sen, J.)