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Pinaki Dhar vs The State Of West Bengal & Ors
2022 Latest Caselaw 1735 Cal

Citation : 2022 Latest Caselaw 1735 Cal
Judgement Date : 1 April, 2022

Calcutta High Court (Appellete Side)
Pinaki Dhar vs The State Of West Bengal & Ors on 1 April, 2022
01.04.2022
sayandeep
Sl. No. 02
Ct. No. 05
                             WPA 1377 of 2022

                                Pinaki Dhar
                                  -versus-
                        The State of West Bengal & Ors

                    Mr. Satyam Mukherjee
                    Ms. Sayani Ahmed
                                        ...... for the petitioner

                    Mr. Swapan kr. Datta
                    Mr. Tapas Kr. Mondal
                                                 ...... for the State

                    Mr. Sunil Singhania
                                   ..... for the respondent No. 2

A compilation of Judgment has been

handed over on behalf of the petitioner.

List this matter on 6th April, 2022.

The first line of the order dated 30th March,

2022 should read as "learned counsel appearing

for the petitioner is requested to hand up a

compilation on the decision relied upon."

Let this correction be treated to be a part of

the order dated 30th March, 2022.

(Moushumi Bhattacharya, J.)

 
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