Poonawalla Fincorp Limited vs S M Container Lines Pvt. Ltd. And ...
2022 Latest Caselaw 1521 Cal/2

      ODC - 20
                                    ORDER SHEET

                                     EC/41/2022

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE

                            POONAWALLA FINCORP LIMITED
                                       Versus
                       S M CONTAINER LINES PVT. LTD. AND ORS.


        BEFORE:
        The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 29th April, 2022.

Appearance :

Mr. Paritosh Sinha, Adv.

Mr. K. K. Pandey, Adv.

Mr. S.B. Dasgupta, Adv.

The Court :- None appears on behalf of any of the judgment-debtors.

Furthermore, no affidavit of asset has been filed till date in spite of

several orders.

Accordingly, warrant of arrest be issued against the judgment-debtor

no. 2.

The Jurisdictional Superintendent of Police and the Officer-in-Charge

of the local Police Station are directed to implement this order and ensure due

execution of the warrant of arrest and production of the judgment-debtor

before this Court on or before the returnable date.

The matter is made returnable on July 15, 2022.

(SHEKHAR B. SARAF, J.) RS