Poonawalla Fincorp Limited vs Parastone Impex Corporation And ...
2022 Latest Caselaw 1520 Cal/2

      ODC - 11
                                   ORDER SHEET

                                    EC/200/2021

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                        POONAWALLA FINCORP LIMITED
                                  Versus
                   PARASTONE IMPEX CORPORATION AND ORS.


        BEFORE:
        The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 29th April, 2022.

Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Mr. S.B. Dasgupta, Adv.

... for the award-holder

Mr. Chetan Pawar, Adv.

The Court :- Judgment-debtor no. 2 Mr. Anish Jitendra Patel has

surrendered before this Court and prays for leave to file his affidavit of asset

by June 6, 2022.

The matter is made returnable on June 17, 2022 for examination of

judgement-debtor.

Warrant of arrest is kept in abeyance till June 17, 2022.

(SHEKHAR B. SARAF, J.) RS