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Kotak Mahindra Bank Ltd vs Saumya Mining Limited And Anr
2022 Latest Caselaw 1518 Cal/2

Citation : 2022 Latest Caselaw 1518 Cal/2
Judgement Date : 29 April, 2022

Calcutta High Court
Kotak Mahindra Bank Ltd vs Saumya Mining Limited And Anr on 29 April, 2022
OD-21
                                  ORDER SHEET

                                  EC/174/2020
                          IA NO: GA/1/2021, GA/2/2022

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                         KOTAK MAHINDRA BANK LTD.
                                    VS
                       SAUMYA MINING LIMITED AND ANR.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 29th April, 2022

Appearance:

Mr. Swatarup Banerjee, Adv. Ms. Shrayashee Das, Adv. Mr. Jishnujit Roy, Adv. ...for the award-holder

Mr. Rohit Das, Adv.

Mr. Kishwar Rahman, Adv. Mr. Pranit Biswas, Adv. Mr. Preetam Majumdar, Adv.

... for judgment-debtors

The Court: Matter heard. To continue next Friday (06.05.2022).

(SHEKHAR B. SARAF, J.)

R.Bhar

 
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