M/S Cholamandalam Investment And ... vs Madhabi Mondal And Anr
2022 Latest Caselaw 1491 Cal/2

OD-11
                                    ORDER SHEET

                                     EC/48/2021

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

  M/S CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                            VS
                  MADHABI MONDAL AND ANR


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 25th April, 2022

Appearance:

Ms. Tutul Das Singh, Adv.

Ms. Pooja Sett, Adv.

Mr. Ranjit Singh, Adv.

...for the petitioner

The Court: Counsel appears on behalf of the judgment-debtors and prays

for extension of time to file affidavit of assets.

In light of the submission made, time to file affidavit of assets is extended

by three weeks.

Matter is made returnable three weeks hence.

(SHEKHAR B. SARAF, J.)

R.Bhar