Metal Box India Limited vs Jyotsana Poddar
2022 Latest Caselaw 1481 Cal/2

Citation : 2022 Latest Caselaw 1481 Cal/2
Judgement Date : 25 April, 2022

Calcutta High Court

Metal Box India Limited vs Jyotsana Poddar on 25 April, 2022

ORDER SHEET

                            IA NO.GA 2 of 2022
                            CS No. 233 of 2017
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE


                      METAL BOX INDIA LIMITED
                                 VS.
                         JYOTSANA PODDAR

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 25th April, 2022

Mrs. Suparna Mukherjee, Mr. Debdut Mukherjee, Ms. Priyanka Sharma, Advocates for the defendant/petitioner. Mr. Meghajit Mukherjee, Advocate for the Plaintiff

The Court : Since the judgment in the main suit has been reserved

and is likely to be delivered within a few days, let this application appear

along with the suit on 4th May, 2022.

(ARINDAM MUKHERJEE, J.)

Download the LatestLaws.com Mobile App