Sukumar Ray vs Messrs Indo-Industrial Services ...
2022 Latest Caselaw 1417 Cal/2

OD 9

                                 ORDER SHEET
                                  AP/70/2022
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                                 SUKUMAR RAY
                                    Versus
                   MESSRS INDO-INDUSTRIAL SERVICES AND ORS.


    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 13th April, 2022.


                                                                          Appearance:
                                                           Mr. Sounak Mukherjee, Adv.
                                                            Ms. Taniya Bhowmik, Adv.
                                                                    ...for the petitioner

                                                              Mr. Supratim Laha, Adv.
                                                           Mr. Binay Kumar Jain, Adv.
                                                                 Mr. Piyush Jain, Adv.
                                                                 ...for the respondents

The Court: Hearing concluded. Judgment reserved.

(SHEKHAR B. SARAF, J.) B.Pal