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Ramesh Co vs Imperial Tubes Pvt Ltd
2022 Latest Caselaw 1412 Cal/2

Citation : 2022 Latest Caselaw 1412 Cal/2
Judgement Date : 12 April, 2022

Calcutta High Court
Ramesh Co vs Imperial Tubes Pvt Ltd on 12 April, 2022
ODC-2
                                 EC/147/2020
              IA NO: GA/1/2020(Old No:GA/1172/2020), GA/2/2021
                       IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE
                            [COMMERCIAL DIVISION]




                                  RAMESH CO
                                      VS
                            IMPERIAL TUBES PVT LTD



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 12th April, 2022.

Appearance:

Mr. Soumabho Ghose, Adv.

Mr. S. Ganguli, Adv.

Ms. Tiana Bhattacharyya, Adv.

Mr. Rajarshi Dutta, Adv.

Mr. Debojyoti Saha, Adv.

The Court : At the instance of the parties, let this matter appear on 13

April, 2022 as a 'New Chamber Application'. In the meantime, Mr. Dutta

appearing on behalf of the judgment-debtor undertakes to ensure that service of

the Affidavit-of-Assets is completed on the decree-holder.

(RAVI KRISHAN KAPUR, J.) SK.

 
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