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Tata Capital Financial Services ... vs Somnath Mohanty And Anr
2022 Latest Caselaw 1338 Cal/2

Citation : 2022 Latest Caselaw 1338 Cal/2
Judgement Date : 8 April, 2022

Calcutta High Court
Tata Capital Financial Services ... vs Somnath Mohanty And Anr on 8 April, 2022
OD-18
                                   ORDER SHEET

                                   EC/161/2019

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                     TATA CAPITAL FINANCIAL SERVICES LTD.
                                      VS
                         SOMNATH MOHANTY AND ANR.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 8th April, 2022

Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Avishek Guha, Adv.

Ms. Ratnadipa Sarkar, Adv.

Mr. Subrata Bhattacharyya, Adv.

The Court: Matter is adjourned for four weeks.

The judgment-debtors are directed to file their affidavit of assets in the

proper form within the returnable date.

(SHEKHAR B. SARAF, J.)

R.Bhar

 
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