Future Market Networks Limited vs Laxmi Pat Surana & Anr
2022 Latest Caselaw 1319 Cal/2

OD-2

                                IA NO. GA/1/2022
                                        In
                                   AP/698/2016

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                     FUTURE MARKET NETWORKS LIMITED
                                 -Versus-
                         LAXMI PAT SURANA & ANR.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : April 7, 2022.

Appearance:

Ms. Pooja Chakraborty, Adv. Ms. Radhika Misra, Adv.

Mr. Souradeep Banerjee, Adv. Mr. Abhidipto Tarafdar, Adv.

Mr. Shuvasish Sengupta, Adv.

Mr. Arindam Guha, Adv.

The Court: The supplementary Note filed on behalf of the petitioner is

taken on record.

Reserved for judgment.

Section 34 application will be taken up on 28th April, 2022.

(MOUSHUMI BHATTACHARYA, J.)

sg.