Utpal Mistry And Ors vs Kolkata Municipal Corporation & ...
2022 Latest Caselaw 1304 Cal/2

OD-1

                               ORDER SHEET

                           IA No. GA/1/2021
                                   In
                            WPO/582/2019

                 IN THE HIGH COURT AT CALCUTTA
                CONSTITUTIONAL WRIT JURISDICTION
                          ORIGINAL SIDE

                     UTPAL MISTRY AND ORS.
                             Versus
              KOLKATA MUNICIPAL CORPORATION & ORS.


     BEFORE:
     The Hon'ble JUSTICE SHAMPA SARKAR

Date : 6th April, 2022.

Appearance:

Mr. Haradhan Banerjee, Adv.

... for the petitioner

Mr. Ranajit Chatterjee, Adv. ... for the applicants in IA No. GA 1 of 2021

Mr. Asok Kr. Banerjee, Sr. Adv.

Mr. Alak Kr. Ghosh, Adv.

Mr. Arijit Dey, Adv.

... for KMC

Ms. Chaitali Bhattacharya, Adv. Mr. Subhendu Roychoudhary, Adv.

... for the State of W.B.

RE : IA No. GA/1/2021

The Court:- Heard learned counsels appearing for the respective

parties.

Judgment is reserved.

                                                  (SHAMPA      SARKAR, J)

RS