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M/S. Consolidated Infracon ... vs Lakshman Prasad Agarwal
2022 Latest Caselaw 1295 Cal/2

Citation : 2022 Latest Caselaw 1295 Cal/2
Judgement Date : 6 April, 2022

Calcutta High Court
M/S. Consolidated Infracon ... vs Lakshman Prasad Agarwal on 6 April, 2022
ODC-6
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                 IA NO: GA/2/2022
                                  In CS/223/2021

               M/S. CONSOLIDATED INFRACON PRIVATE LIMITED
                                   VS
                        LAKSHMAN PRASAD AGARWAL


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th April, 2022.

Appearance:

Ms. Sanchari Chakraborty, Adv.

Mr. Ayan Sarkar, Adv.

Mr. Sourojit Dasgupta, Adv.

...for the plaintiff

Mr. Chayan Gupta, Adv.

Mr. Rittick Chowdhury, Adv. Mr. Anujit Mookherjee, Adv.

...for the defendant

The Court:- Both parties undertake to take expeditious steps in the suit.

This is an application for judgment on admissions. Let the Affidavit-in-

Opposition be filed within a week from date. Reply, if any, be filed one week

thereafter.

The aforesaid directions are peremptory. Let the suit appear on 21 April,

2022.

(RAVI KRISHAN KAPUR, J.)

TO

 
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