Hp Ispat Private Ltd vs Mazharul Islam
2022 Latest Caselaw 1293 Cal/2

                                 EC/125/2021
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE


                               HP ISPAT PRIVATE LTD.
                                      VERSUS
                                 MAZHARUL ISLAM

  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 6th April, 2022.

Appearance:

Mr. Madhu Jana, Adv.

Mr. Ritesh Kr. Ganguly, Adv.

The Court: Let this matter be treated on the day's list.

The award debtor is present in Court today and has filed his affidavit of

assets.

He further undertakes to appear before this Court as and when called

for. Accordingly, let the warrant of arrest be discharged until further order.

Matter to appear eight weeks hence under the heading "Examination of

Judgment Debtors".

Affidavit of assets has been filed be kept with the record.

Affidavit of assets to be served on the advocate for the award holder

within the course of the day.

(SHEKHAR B. SARAF, J.)

sp/