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Poonawalla Fincorp Limited vs Aijaz Pasha And Ors
2022 Latest Caselaw 1267 Cal/2

Citation : 2022 Latest Caselaw 1267 Cal/2
Judgement Date : 5 April, 2022

Calcutta High Court
Poonawalla Fincorp Limited vs Aijaz Pasha And Ors on 5 April, 2022
ODC 51

                                  ORDER SHEET
                                   EC/118/2022
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                              COMMERCIAL DIVISION


                            POONAWALLA FINCORP LIMITED
                                       Versus
                               AIJAZ PASHA AND ORS.


    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 5th April, 2022.

Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Mr. S.B. Dasgupta, Adv.

The Court: This is an application for execution of an award dated 27 th June, 2019.

It is submitted that the award is not under challenge and has become enforceable. Let a

notice be issued under Order 21 and Rule 22(1) of the Code of Civil Procedure upon the

judgment debtors.

The matter is made returnable on June 21, 2022.

(SHEKHAR B. SARAF, J.) B.Pal

 
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