Steel Authority Of India ... vs M/S. Rlj Ferro Alloys Private ...
2022 Latest Caselaw 1224 Cal/2

ODC-7
                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                                ORIGINAL SIDE

                              EC/285/2020

          STEEL AUTHORITY OF INDIA LIMITED-IISCO STEEL LIMITED
                                 Versus
                 M/S. RLJ FERRO ALLOYS PRIVATE LIMITED

     BEFORE:
     The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 1st April, 2022.

Appearance:

Mr. Chayan Gupta, Adv.

The Court: Counsel on behalf of the petitioner directed to serve a letter

upon the Counsel on behalf of the judgment debtor detailing the documents

required by them within the next four days. The judgment debtor is directed to

furnish all the particulars along with the necessary supporting evidence within

ten days thereafter.

The matter to appear three weeks hence.

(SHEKHAR B. SARAF, J.)

mg