Sri Subhajit Sahoo vs Union Of India And Ors
2021 Latest Caselaw 981 Cal/2

OD-32

                                   WPO/29/2021
                         IN THE HIGH COURT AT CALCUTTA
                           Constitutional Writ Jurisdiction
                                  ORIGINAL SIDE


                               SRI SUBHAJIT SAHOO
                                      Versus
                             UNION OF INDIA AND ORS.




BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 20th September, 2021

(Via Video Conference)


                                                                       Appearance:
                                                           Mr. Arik Banerjee, Adv.
                                                         Mr. Pujon Chatterjee, Adv.
                                                                 ...for the petitioner

                                                      Mr. Nandalal Singhania, Adv.
                                                      Mr. Sutanu Chakrabarti, Adv.
                                                              ...for the respondents

The Court : Heard the parties at length. The matter is adjourned till 23 rd

September, 2021 to enable the advocates for the petitioner to cite certain

judgments.

(ARINDAM MUKHERJEE, J.)

B.Pal