South Calcutta Diesels Pvt. Ltd vs Bengal Diesels & Ors
2021 Latest Caselaw 874 Cal/2

OD - 16
                                     EC 182 OF 2018
                           IN THE HIGH COURT AT CALCUTTA
                            Ordinary Original Civil Jurisdiction
                                     ORIGINAL SIDE


                         SOUTH CALCUTTA DIESELS PVT. LTD.
                                       Vs
                             BENGAL DIESELS & ORS.

    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th September, 2021.

Appearance:

Mr. Soumabha Ghose, Adv.

The Court: It is submitted on behalf of the decree-holder that in terms of

the earlier orders of Court, the judgment-debtors needs to be examined.

In view of the submissions made on behalf of the decree-holder, let this

matter appear on 9 November 2021 for fixing a date for examination of the

judgment-debtors.

The decree-holder is directed to serve the judgment-debtors informing them

of the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Das/sp