Srei Equipment Finance Limited vs Prakash Pandit
2021 Latest Caselaw 864 Cal/2

OD-44
                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                 EC/254/2018

                    SREI EQUIPMENT FINANCE LIMITED
                                Versus
                            PRAKASH PANDIT

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th September, 2021 Appearance:

Mr. Swatarup Banerjee, Adv. Ms. Khushboo Choudhury, Adv.

...for the decree-holder

The Court : At the instance of the decree-holder, let this matter appear on

27th September, 2021.

In the meantime, the decree-holder is directed to serve a notice on the

judgment-debtor informing him of the returnable date.

(RAVI KRISHAN KAPUR, J.)

TO/S.Bag