Capital First Limited vs Biswajit Sarkar & Ors
2021 Latest Caselaw 852 Cal/2

OD-78
                                ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            [Via Video Conference]

                                EC/170/2018

                           CAPITAL FIRST LIMITED
                                   Versus
                          BISWAJIT SARKAR & ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 15th September, 2021 Appearance:

Ms. Tutul Das Singh, Adv. Mr. Amar Singh, Adv.

Ms. Pooja Sett, Adv.

Mr. Ranjit Singh, Adv.

...for the decree-holder

The Court: An accommodation is prayed on behalf of the decree-holder.

None appears on behalf of the judgment-debtors.

Let this matter appear on 2nd December, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO