M/S. Cholamandalam Investment ... vs Sachin Mondal And Anr
2021 Latest Caselaw 846 Cal/2

OD-110

                                 EC/36/2021
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            (Via Video Conference)



 M/S. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                          Versus
                  SACHIN MONDAL AND ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 15th September, 2021.

Appearance:-

Ms.Tutul Das Singh, Adv.

Mr.Amar Singh, Adv.

Ms.Pooja Sett, Adv.

Mr.Ranjit Singh, Adv.

..for the decree-holder.

Mr.Anuran Samanta, Adv.

..for the judgment-debtors

The Court : An accommodation is prayed for on behalf of the decree-

holder to take instructions in this matter.

Let all the records of AP No.173 of 2019 be produced along with this

application on the returnable date.

The matter is made returnable on 29 September 2021.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh