M/S Cholamandalam Investment And ... vs Madhabi Mondal And Anr
2021 Latest Caselaw 842 Cal/2

OD 119

                                    EC 48 of 2021
                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE

      M/S CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                              VERSUS
                      MADHABI MONDAL AND ANR

      BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 15th September, 2021.

APPEARANCE:

Ms. Tutul Das Singh,Adv. Mr. Amar Singh,Adv.

Ms. Pooja Sett,Adv.

Mr. Ranjit Singh,Adv.

The Court:- An accommodation is prayed for on behalf of the judgment-

debtor. The decree-holder is represented.

Let this matter appear on the 22nd of September, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Chandra