Citation : 2021 Latest Caselaw 838 Cal/2
Judgement Date : 15 September, 2021
OD-2
IA NO. GA/19/2020
IN CS/576/1990
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
JAGANNATH MAROTHIA AND ORS.
VERSUS
NORMAN WILLIAM WILSON AND ORS.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 15th September, 2021.
[Via Video Conference]
The Court: This matter has been listed at the instance of the
department.
The issue is that the person seeking to challenge the judgment passed
by this Court on 4th May, 2021 has given a different name of that of the
petitioner/plaintiff no.1 in the concerned slip.
Since no one appears for any of the parties for clarification of the issue,
list this matter on 17th September, 2021.
(MOUSHUMI BHATTACHARYA, J.)
sp/
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