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Consultants Combine Private ... vs Pushpraj Bajaj
2021 Latest Caselaw 827 Cal/2

Citation : 2021 Latest Caselaw 827 Cal/2
Judgement Date : 15 September, 2021

Calcutta High Court
Consultants Combine Private ... vs Pushpraj Bajaj on 15 September, 2021
OD-103
                                ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            [Via Video Conference]

                                EC/115/2020

                 CONSULTANTS COMBINE PRIVATE LIMITED
                               Versus
                          PUSHPRAJ BAJAJ


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 15th September, 2021 Appearance:

Mr. Priyankar Saha, Adv.

Mr. Hemant Tiwari, Adv.

...for the judgment-debtor

The Court : It is submitted on behalf of the judgment-debtor that several

affidavits of assets have already been filed by the judgment-debtor in

EC/148/2017. Let the records of EC/148/2017 be produced on the returnable

date.

Let this matter appear on 9th November, 2021.

(RAVI KRISHAN KAPUR, J.)

TO/S.Bag

 
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