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Abp Private Limited vs Mrs. Jyoti Jain And Anr
2021 Latest Caselaw 808 Cal/2

Citation : 2021 Latest Caselaw 808 Cal/2
Judgement Date : 14 September, 2021

Calcutta High Court
Abp Private Limited vs Mrs. Jyoti Jain And Anr on 14 September, 2021
OD-39
                                ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            [Via Video Conference]

                                EC/336/2019

                          ABP PRIVATE LIMITED
                                  Versus
                         MRS. JYOTI JAIN AND ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 14th September, 2021 Appearance:

Ms. Riti Basu, Adv.

Mr. Soumabho Ghosh, Adv.

Mr. Dominga Gomes, Adv.

Mr. S. Dutta, Adv.

The Court: The parties are represented. At the instance of the judgment-

debtors, let this matter appear in the Monthly List of November, 20212. In the

meantime, the judgment-debtors are directed to take instructions.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO

 
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