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Magma Fincorp Limited vs Sneha Lama Anr Ors
2021 Latest Caselaw 795 Cal/2

Citation : 2021 Latest Caselaw 795 Cal/2
Judgement Date : 14 September, 2021

Calcutta High Court
Magma Fincorp Limited vs Sneha Lama Anr Ors on 14 September, 2021
OD-35
                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                 EC/317/2019

                          MAGMA FINCORP LIMITED
                                  Versus
                           SNEHA LAMA ANR ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 14th September, 2021 Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K. K. Pandey, Adv.

Mr. S. B. Dasgupta, Adv.

...for the decree-holder

The Court: At the instance of the decree-holder, let this matter appear on

9th November, 2021.The decree-holder is directed to serve a notice on the

judgment-debtors informing them of the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO

 
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