Wellman Carbo Metaliks (India) ... vs National Insurance Company ...
2021 Latest Caselaw 782 Cal/2

OD-78
                                   EC 58 of 2021

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                   WELLMAN CARBO METALIKS (INDIA) LIMITED
                                  VERSUS
                    NATIONAL INSURANCE COMPANY LIMITED

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th September, 2021.

Appearance:

Mr. Ayan Dutta, Adv.

Mr. Rahul Auddy, Adv.

Mr. Arijeet Doss Mulick, Adv.

The Court: Heard the parties. It is submitted on behalf of the judgment-debtor

that an application under Section 36 of the Arbitration & Conciliation Act, 1996 being

GA 1028 of 2020 is pending.

Let this matter appear alongwith GA No.1028 of 2020 on 10th November, 2021.

In the meantime, the judgment-debtor is directed to serve a copy of the

application being GA 1028 of 2020 on the Resolution Professional of the decree-

holder.

(RAVI KRISHAN KAPUR, J.)

s.pal/sk.