Indusind Bank Limited vs Sunil Kumar Yadav And Anr
2021 Latest Caselaw 781 Cal/2

OD-65
                                       EC/70/2020
                            IN THE HIGH COURT AT CALCUTTA
                             Ordinary Original Civil Jurisdiction
                                      ORIGINAL SIDE



                                INDUSIND BANK LIMITED
                                         VS
                              SUNIL KUMAR YADAV AND ANR


    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th September, 2021.

The Court: It appears from the report file by the Department that

service could not be effected on the judgment debtors.

In view of the aforesaid, let a fresh notice under Order 21 Rule 22 (1) of the

Code of Civil Procedure, 1908 be issued against the judgment debtors.

List this matter in the monthly list of November, 2021. In the meantime,

the Department is directed to file a report evidencing compliance by the

returnable date.

(RAVI KRISHAN KAPUR, J.)

SK./S.Pal