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Satabdi Monolithics Industries ... vs Uluberia Metaliks Pvt. Ltd
2021 Latest Caselaw 779 Cal/2

Citation : 2021 Latest Caselaw 779 Cal/2
Judgement Date : 13 September, 2021

Calcutta High Court
Satabdi Monolithics Industries ... vs Uluberia Metaliks Pvt. Ltd on 13 September, 2021
OD-14

                                 EC/83/2019
                              IA NO: GA/1/2019
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                            (Via Video Conference)


                SATABDI MONOLITHICS INDUSTRIES PVT. LTD.
                                Versus
                      ULUBERIA METALIKS PVT. LTD.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th September, 2021.

Appearance:-

Mr.Mainak Bose, Adv.

Mr.Shuvasis Sengupta, Adv.

Mr. Balarko Sen, Adv.

Mr.Amitabh Ray, Adv.

..for the judgment-debtor

The Court : Mr. Bose, Advocate is directed to take instruction as to how

the judgment-debtor proposes to satisfy the decree.

The matter is made returnable on 9 November 2021.

(RAVI KRISHAN KAPUR, J.) D.Ghosh/S.Das

 
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