Magma Fincorp Limited vs Binu P P And Ors
2021 Latest Caselaw 754 Cal/2

OD-30
                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                  EC/126/2019

                           MAGMA FINCORP LIMITED
                                   Versus
                             BINU P P AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th September, 2021

The Court: The time to execute the warrants of arrest is extended by a

period of two months from date. Alternatively, let fresh warrants of arrest be

executed terms of the earlier directions of Court.

Let this matter appear on the 15th of November, 2021.

The jurisdictional Superintendent of Police and the Officer-in-Charge of the

local Police Station are directed to ensure due execution of the warrants of

arrest and production of the judgment-debtors on or before the returnable

date.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO