Magma Fincorp Limited vs Om Shivam Maternity And Nursing
2021 Latest Caselaw 734 Cal/2

OD-24

                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                    EC/206/2019
                                  IA NO: GA/1/2019

                        MAGMA FINCORP LIMITED
                                Versus
                   OM SHIVAM MATERNITY AND NURSING
                      HOSPITAL PVT. LTD. AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 10th September, 2021 Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K. K. Pandey, Adv.

Mr. Farhan Ghaffar, Adv.

Md. Wasim Akram, Adv.

The Court: At the instance of the decree-holder, let this matter appear on

22nd November, 2021. The judgment-debtors are represented. The affidavit of

assets filed on behalf of the judgment-debtors be kept with the records. The

judgment-debtors are directed to serve Mr. Pandey a copy of the said affidavit

within the course of the day.

(RAVI KRISHAN KAPUR, J.)

S.Bag/S.Pal