Artistery House Pvt. Ltd. And Anr vs Penguine Hospitality Pvt. Ltd
2021 Latest Caselaw 726 Cal/2

OD-37
                                     EC 418 of 2019

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                        ARTISTERY HOUSE PVT. LTD. AND ANR.
                                     VERSUS
                          PENGUINE HOSPITALITY PVT. LTD.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 10th September, 2021.

Appearance:

Mr. Jishnu Chowdhury, Adv.

Ms. I. Hassan, Adv.

Mr. Zeeshan Haque, Adv.

The Court: List this matter for hearing on 14th September, 2021.

The Receiver is directed to file the report on the returnable date. The Receiver

is also directed to serve a copy of the Report on the parties prior to the returnable

date.

Mr. Haque appearing on behalf of the judgment-debtor is directed to take

instructions insofar as securing the claim of the decree-holder is concerned after

providing for necessary adjustment.

(RAVI KRISHAN KAPUR, J.)

s.pal/s.bag.