Srei Equipment Finance Ltd vs Shantanu Sarkar And Anr
2021 Latest Caselaw 712 Cal/2

OD-33

                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                  EC/48/2019

                       SREI EQUIPMENT FINANCE LTD.
                                  Versus
                        SHANTANU SARKAR AND ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th September, 2021 Appearance:

Mr. Raghunath Ghose, Adv.

...for the decree-holder

The Court : The decree-holder is represented. None appears on behalf of

the judgment-debtors. The decree-holder is directed to serve a notice on the

Advocates appearing on behalf of the judgment-debtors as well as the Receiver

prior to the adjourned date of hearing.

Let this matter appear on 21st September, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO