Srei Equipment Finance Limited vs Afjal Hussain Rajbarbhuiya
2021 Latest Caselaw 709 Cal/2

OD-24

                                ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            [Via Video Conference]

                                EC/430/2016

                    SREI EQUIPMENT FINANCE LIMITED
                                Versus
                     AFJAL HUSSAIN RAJBARBHUIYA


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th September, 2021 Appearance:

Mr. Swatarup Banerjee, Adv. Ms. Khushboo Choudhary, Adv.

...for the decree-holder

The Court : The decree-holder is directed to serve a notice on the

judgment-debtor informing him of the adjourned date of hearing.

Let the matter appear on 20th September, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO