Corporation Ltd vs The West Bengal Small Industries ...
2021 Latest Caselaw 705 Cal/2

OD-41
                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                  EC/96/2020

              KAUSHALYA INFRASTRUCTURE DEVELOPMENT
                         CORPORATION LTD.
                              Versus
           THE WEST BENGAL SMALL INDUSTRIES DEVELOPMENT
                     CORPORATION LTD. (WBSDCL)

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th September, 2021 Appearance:

Mr. Rudraman Bhattacharyya, Adv.

Mr. Arkaprava Sen, Adv.

Mr. Sayak Chakraborti, Adv.

...for the decree-holder

Mr. Kamal Kumar Chattopadhyay, Adv.

...for the judgment-debtor

The Court : An accommodation is prayed for on behalf of the judgment-

debtor. The decree-holder is represented.

Let this matter appear on 16th September, 2021.

In the meantime, the judgment-debtor is directed to take instructions.

(RAVI KRISHAN KAPUR, J.)

TO/S.Bag