Indofil Industries Ltd vs M/S. Kaycee Chemicals
2021 Latest Caselaw 700 Cal/2

OD-10

                                EC/16/2016
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE
                           (Via Video Conference)



                        INDOFIL INDUSTRIES LTD.
                                 Versus
                        M/S. KAYCEE CHEMICALS



  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th September, 2021.

Appearance:-

Mr.S.E. Huda, Adv.

Mr.R.K.Khanna, Adv.

..for the decree-holder

The Court : It is submitted on behalf of the decree-holder that the

judgment-debtor needs to be examined. In view of the fact that the judgment-

debtor has now filed an affidavit of assets, let this matter appear on 9th

November, 2021.

The decree-holder is directed to serve a notice on the Advocate on behalf

of judgment-debtor and the judgment-debtor in the meantime.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh/S.Das