Kotak Mahindra Bank Ltd vs Pramila Minings Alloys Pvt. Ltd. & ...
2021 Latest Caselaw 696 Cal/2

OD-16

                                EC/165/2016
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE
                           (Via Video Conference)


                      KOTAK MAHINDRA BANK LTD.
                                Versus
                PRAMILA MININGS ALLOYS PVT. LTD. & ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th September, 2021.

Appearance:-

Ms.Shrayashee Das, Adv. Mr.Jishnujit Roy, Adv. ..for the decree-holder.

Ms.Sharmistha China, Adv. ..for the judgment-debtors.

The Court : At the instance of the parties, let this matter appear on 15

September, 2021.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh/S.Das