Magma Fincorp Limited vs Saunria Agarwal And Ors
2021 Latest Caselaw 679 Cal/2

OD-32
                                  ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              [Via Video Conference]

                                  EC/298/2020

                          MAGMA FINCORP LIMITED
                                   Versus
                         SAUNRIA AGARWAL AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 8th September, 2021 Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Mr. S.B. Dasgupta, Adv.

...for the decree-holder

The Court: This is an application for execution of an award dated 31 st

December, 2019. The decree holder is directed to effect service on all the

judgment debtors by registered post with Acknowledgment Due Card and file

an affidavit of service on the returnable date.

In the meantime, there will be an order in terms of prayer (a) of the Tabular

Statement.

Let this matter appear on 22nd November, 2021.

In default of filing of their affidavit of assets, appropriate order of warrant

of arrest would be issued.

(RAVI KRISHAN KAPUR, J.)

S.Bag/Pkd